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State of Rajasthan - Section

Section 30 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

30. Constitution of Departmental Promotion Committee.

- The constitution of the Committee shall be as under:
(i)For post (s) falling in State Service:
1. Chairman, of the Commission or a member thereofnominated by him Chairman
2. Additional Chief Secretary/ PrincipalSecretary/Secretary to the Government in the Department ofSanskrit Education, Member
3. Principal Secretary/ Secretary to the Governmentin the Department of Personnel or his nominee not below the rankof Joint Secretary / Deputy Secretary to the Government. Member
4. Director of Sanskrit Education Member Secretary
(ii)for posts(s) failing in Subordinate Service:
(a)For post(s) falling within the purview of the Commission:
1. Chairman of the Commission or a member thereofnominated by him Chairman
2. Additional Chief Secretary/PrincipalSecretary/Secretary to the Government in the Department ofSanskrit Education or his nominee not below the rank of JointSecretary Deputy Secretary to the Government. Member
3. Principal Secretary/Secretary to the Governmentin the Department of Personnel or his nominee not below the rankof Joint Secretary/Deputy Secretary to the Government. Member
4. Director of Sanskrit Education Member Secretary
(b)For post (s) falling outside the purview of the Commission:
1. Director of Sanskrit Education Chairman
2. Joint Secretary/ Deputy Secretary to theGovernment in the Department of Sanskrit Education Member
3. Joint Secretary / Deputy Secretary to theGovernment in the Department of Personnel. Member
4. Joint Director of Sanskrit Education Member Secretary
Provided that in case any Member or Member Secretary, as the case may be, constituting the Committee has not been appointed to the post concerned, the officer holding charge of the post for the time being shall be the Member or Member Secretary, as the case may be, of the Committee.