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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(1) in Bombay Ferries and Inland Vessels Act, 1868

(1)So much of Government Notification in the General Department, dated the 16th December 1868, as relates to the delegation of powers of Government under section 5 of Bombay Act II of 1868;