Section 4(1)(a) in Andhra Pradesh (Telangana Area) Money Lenders Act, 1349F

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)he has been found guilty by a Civil Court of contravening the provisions of Sections 5, 6 or 8 in more than two suits, or

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