Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(1) in The Punjab Infrastructure (Development & Regulation) Act, 2002 (1)The Board may, with the prior approval of the State Government, make bye-laws for the proper performance of its functions under this Act.
