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[Cites 0, Cited by 0] [Section 4B] [Entire Act]

State of Punjab - Subsection

Section 4B(3) in The Punjab Legislative Assembly (Allowances of Members) Act, 1942

(3)Nothing in this section shall be construed as disentitling a member to any travelling allowance to which he is otherwise entitled under the provisions of this Act or the rules made thereunder.