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State of Andhra Pradesh - Section
Section 5 in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998
5. [ Periodicity of revision and date of Implementation:- The periodicity of revision of Market Value Guidelines and the effective dates for implementation of the same shall be as under:]
[Substituted for Rule 5 by G.O.Ms.No.509, Revenue (Regn.I) Dated 1.5.2006.][TABLE] [Substituted for Table by G.O.Ms. No. 643, Rev. (Regn.I), Dated 1.7.2009.]| S.No. | Category of Area | Periodicity of Revision | Date of Implementation |
| 1. | Urban areas covered by Rule 4(2)(a). | Every year | 1st August |
| 2. | Secunderabad Cantonment Area Covered by Rule 4(2)(b). | Every year | 1st August |
| 3. | Rural area covered by Rule 4(2)(c) | Once in alternative year | 1st August |
| 4. | Building Apartments and structures covered by Rule 4(2)(d). | Every year | 1st August |