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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

5. [ Periodicity of revision and date of Implementation:- The periodicity of revision of Market Value Guidelines and the effective dates for implementation of the same shall be as under:—]

[Substituted for Rule 5 by G.O.Ms.No.509, Revenue (Regn.I) Dated 1.5.2006.][TABLE] [Substituted for Table by G.O.Ms. No. 643, Rev. (Regn.I), Dated 1.7.2009.]
S.No. Category of Area Periodicity of Revision Date of Implementation
1. Urban areas covered by Rule 4(2)(a). Every year 1st August
2. Secunderabad Cantonment Area Covered by Rule 4(2)(b). Every year 1st August
3. Rural area covered by Rule 4(2)(c) Once in alternative year 1st August
4. Building Apartments and structures covered by Rule 4(2)(d). Every year 1st August