Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Kerala - Subsection Section 40(ii) in Kerala Police Act, 1960 (ii)has in his possession any distinctive article of the dress or accoutrement directed to be worn exclusively by the police without being able to account satisfactorily for the possession thereof ;
