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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xv) in Chhattisgarh Minor Mineral Rules, 1996

(xv)"Gram Panchayat", "Janpad Panchayat", "Zila Panchayat" and "Gram Sahha" have the same meanings respectively assigned to them in the Chhattisgarh Panchayat Raj Adhiniyam. 1993 (No. 1 of 1994);