Appellate Tribunal For Electricity
Starwire (India) Vidyut Pvt. Ltd vs Haryana Electricity Regulatory ... on 22 March, 2013
Before the Appellate Tribunal for Electricity
( Appellate Jurisdiction )
Appeal No. 249 of 2012
Dated: 22nd March, 2013
Present : Hon'ble Mr. Justice M. Karpaga Vinayagam, Chairperson
Hon'ble Mr. V.J. Talwar, Technical Member
Starwire (India) Vidyut Pvt. Ltd. ... Appellant(s)
Versus
Haryana Electricity Regulatory Commission & Anr. ....Respondent(s)
Counsel for the Appellant(s): Mr. Anand K. Ganesan
Ms. Swapna Seshadri
Counsel for the Respondent(s) : Ms. Shikha Ohri for R.2
ORDER
The learned counsel for the Appellant seeks permission of this Court to withdraw the Appeal with the liberty to approach the Commission raising some of the issues raised in this Appeal.
Accordingly, the permission is granted. The Appeal is dismissed as withdrawn giving liberty to the learned counsel for the Appellant to approach the State Commission at the appropriate stage.
(V.J. Talwar) (Justice M. Karpaga Vinayagam) Technical Member Chairperson ts/rkt