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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1)(b) in The M.P. Rajya Suraksha Adhiniyam, 1990

(b)imposing upon him such restrictions as may be specified in the order, in respect of his association or communications with such persons as may be mentioned in the order;