Section 6(20) in The Visva-Bharati Act, 1951

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Section 6(20) in The Visva-Bharati Act, 1951

(20)to approve persons working in-

(a)any institution co-operating, collaborating or associating with the University; or

(b)any approved institution, for imparting instruction or supervising research, or both, and to withdraw such approval;