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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Nagaland - Subsection

Section 3(4) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(4)The University shall be a body corporate by the name aforesaid, having perpetual succession and common seal and shall by that name, sue and be sued.