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[Cites 0, Cited by 7] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957

(b)"authorised medical practitioner" means a registered medical practitioner designated as such under rule 24 and where no such practitioner has been designated, any registered medical practitioner;