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State of Tamilnadu - Section

Section 42 in The Tamil Nadu Borstal Schools Rules, 1938

42. [ [Substituted by G.O.Ms. No. 461, Home, dated 16-2-1972.]

The following shall be the uniform of the scouts. The clothing shall be worn by the scouts while they take part in scout activities. The cost of uniform shall not exceed Rs. 55 (Rupees fifty-five only) per inmate.]
S. No. Name of article Number Minimum period of wear and tear
(1) (2) (3) (4)
1. One twill khaki shirt 2 2 years
2. One pair twill khaki shorts 2 Do
3. Scarf 1 5 years
4. Weggle (Leather Knot for scarf) 1 Do
5. Shoulder knot 1 Do
6. Web belt 1 Do
7. Baret (cap) 1 Do
8. Canvas Shoes 1 pair 2 years
9. Stockings 1 pair Do
10. Garters for stockings 1 pair Do
Commitment