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State of West Bengal - Section

Section 29A in The West Bengal Khadi And Village Industries Board Act, 1959

29A. [ Void resolution. [Section 29A inserted by W.B. Act 35 of 1983.]

- Any resolution passed by the Board which contravenes any provision of this Act and the rules and regulations framed thereunder or any directive issued by the State Government under section 28 of this Act shall be void and be of no effect.]