Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Gujarat - Subsection Section 86(c) in The Hemchandracharya North Gujarat University Act, 1986 (c)subject to the control of the State Government, to make such financial arrangements as may be necessary to enable this Act, or any part thereof to be brought into force;
