Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 35] [Entire Act]

State of Uttar Pradesh - Section

Section 12 in The U.P. Secondary Education Services Selection Board Act, 1982

12. Procedure of Selection by Promotion

. - (1) For each region, there shall be a Selection Committee, for making selection of candidates for promotion to the post of a teacher, comprising -(i)Regional Joint Director of Education - Chairman.(ii)Senior most Principal of Government Inter College in the region - Member.(iii)Concerned District Inspector of Schools - Member-Secretary.
(2)The procedure of selection of candidates for promotion to the post of a teacher shall be such as may be prescribed.[12A.