Chattisgarh High Court
Vice Chancellor And Anr vs Dr. Shyam Bihari Gupta (Associate ... on 8 May, 2015
Author: Navin Sinha
Bench: Navin Sinha, P. Sam Koshy
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Appeal No. 173 of 2015
1. Vice Chancellor, Indira Gandhi Krishi Vishwavidyalaya, Krishak Nagar,
Raipur (C.G.)
2. Registrar, Indira Gandhi Krishi Vishwavidyalaya, Krishak Nagar, Raipur
(C.G.) .
---- Appellants
Versus
1. Dr. Shyam Bihari Gupta (Associate Professor), Indira Gandhi Krishi
Vishwavidyalaya, Raipur (CG)
Residential Address : G/22, Agriculture College Colony, Krishak Nagar,
Raipur (CG)
2. Indian Council of Agricultural Research through Secretary, Krishi Bhawan,
Dr. Rajendra Prasad Road, New Delhi.
3. Union of India, through Secretary, Ministry of Agriculture, Krishi Bhawan,
Dr. Rajendra Prasad Road, New Delhi.
4. State of Chhattisgarh through Secretary, Department of Agriculture,
Raipur (C.G.)
---- Respondents
For Appellants : Shri B.D. Guru, Advocate.
For Respondent Nos.1 & 2 : Shri H.B. Agrawal, Senior Advocate with
Shri Amit Sharma, Advocate.
For Respondent No.3 : Shri Rajesh Kumar Kesharwani,
Advocate.
For Respondent No.4/ State : Shri U.N.S. Deo, Government Advocate
HON'BLE SHRI NAVIN SINHA,CHIEF JUSTICE &
HON'BLE SHRI P. SAM KOSHY, J.
Order On Board Per NAVIN SINHA, C.J.
08.05.2015
1. I.A. No. 01 of 2015 has been filed to condone delay of 1888 days in filing the appeal arising out of Writ Petition No. 2771 of 2002 disposed on 10.11.2009 with a batch of analogous writ petitions led by Writ Petition No. 254 of 2002.
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2. Learned Counsel for the parties are agreed that the Writ Appeal may be disposed in terms of order dated 27.3.2015 in Writ Appeal No. 147 of 2015 (Vice Chancellor, Indira Gandhi Krishi Vishwavidyalaya Vs. K.K. Purohit) arising from common order dated 10.11.2009.
3. Since we have already disposed similar appeals arising from common order, this appeal is also disposed in similar terms declining to condone delay in absence of any sufficient cause furnished with regard to the same.
4. The appeal stands disposed in similar terms as Writ Appeal No. 147 of 2015 dated 27.3.2015.
(Navin Sinha) (P. Sam Koshy)
CHIEF JUSTICE JUDGE
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