Kerala High Court
M/S. Reshmi Constructions vs Ntpc Limited on 19 March, 2019
Bench: V.Chitambaresh, Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 19TH DAY OF MARCH 2019 / 28TH PHALGUNA, 1940
RP.No. 275 of 2019 IN Arb.A. 65/2013
AGAINST THE JUDGMENT DATED 24.07.2017 IN ARB. A. 65/2013 OF
HIGH COURT OF KERALA
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REVIEW PETITIONER/RESPONDENT:
M/S. RESHMI CONSTRUCTIONS KARINGOZHAKKAL HOUSE, K.P.VII/992, KODAI PARK, MNRA 837(1), MLA ROAD, KUDAPPANAKKUNNU, THIRUVANANTHAPURAM - 695 043. BY ADVS.
SRI.O.V.MANIPRASAD SRI.GILBERT GEORGE CORREYA SRI.NISHIL.P.S. SRI.N.KRISHNA PRASAD RESPONDENTS/APPELLANTS:
1 NTPC LIMITED, NEW DELHI - 110 001, REP BY CHAIRMAN AND MANAGING DIRECTOR.
2 NTPC LIMITED, CHOOLATHERUVU, KAYAMKULAM - 690 506, REP. BY ITS GENERAL MANAGER THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 19.03.2019, A/W RP NO.276/19, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE V.CHITAMBARESH & THE HONOURABLE MR. JUSTICE SATHISH NINAN TUESDAY, THE 19TH DAY OF MARCH 2019 / 28TH PHALGUNA, 1940 RP.No.276 of 2019 IN Arb.A. 66/2013 AGAINST THE JUDGMENT DATED 24.07.17 IN ARB.A 66/2013 OF HIGH COURT OF KERALA
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REVIEW PETITIONER/APPELLANT/RESPONDENT:
M/S. RESHMI CONSTRUCTIONS, KARINGOZHAKKAL HOUSE, K.P.VII/992, KODAI PARK, MNRA 837(1), MLA ROAD, KUDAPPANAKKUNNU, THIRUVANANTHAPURAM - 695 043.
BY ADVS.
SRI.O.V.MANIPRASAD SRI.GEORGIE JOHNY SRI.GILBERT GEORGE CORREYA RESPONDENTS/RESPONDENTS:
1 NTPC LIMITED, NEW DELHI - 110 001, REPRESENTED BY CHAIRMAN AND MANAGING DIRECTOR.
2 NTPC LIMITED, CHOOLATHERUVU, KAYAMKULAM - 690 506, REP. BY ITS GENERAL MANAGER.
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 19.03.2019, A/W RP NO.275/19, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
//True Copy// P.S. to Judge