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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(1)(i) in Karnataka Land Grant Rules, 1969

(i)name, age and address of [the applicant and his wife] [Substituted for the words 'the applicant'by Notification No. RD68 LGP87, dated 17-12-1999, w.e.f. 18-12-1999.];