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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(ii) in Rules for the Biju Pattnaik Award for outstanding performance in promotion of Sports and Games

(ii)The awardees shall be invited to receive the awards in persons. They shall be given T.A. and D.A. at the rate as admissible to a Grade 'A' Officer and the Director, Sports & Youth Services shall make arrangements for their stay.