Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(3) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(3)It shall also be the duty of the Member-Secretary of the Committee to maintain a separate account of travelling allowance and daily allowance paid to the members of the Committee under clause 16 of the Scheme.