Madhya Pradesh High Court
Ram Kripal Yadav vs The State Of Madhya Pradesh on 16 January, 2018
THE HIGH COURT OF MADHYA PRADESH WP-209-2018 (RAM KRIPAL YADAV Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 16-01-2018 As prayed by Shri J.K. Chourasiya, learned counsel for the petitioner list this matter in the next week.
(SUJOY PAUL) sh JUDGE e ad shabana Pr a hy Digitally signed by SHABANA ANSARI ad Date: 2018.01.16 15:28:36 +05'30' M of rt ou C h ig H