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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(4)(c) in Punjab State Veterinary Council Rules, 1997

(c)If there is an equality in the votes secured by two or more contestants thus making it difficult to decide as to who gets the maximum votes, the Registrar may then decide the issue by taking lots in such manner as he deems fit, and the person so identified by draw of lots shall be declared as duly elected as the President of the Punjab Council.