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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Bengal Presidency - Subsection

Section 16(b) in Police Regulations, Bengal , 1943

(b)The Superintendent shall keep the District Magistrate fully informed of all matters coming to his knowledge affecting the peace of the district, and when he is on tour the police officer-in-charge of headquarters shall send direct to the District Magistrate all important information which would not reach him soon enough through the Superintendent.