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State of Uttarakhand - Section

Section 106L in Uttarakhand Panchayati Raj Act, 2016

106L. Public Drains.

- The Zila Panchayat may construct within the controlled rural area such drains as it thinks necessary for keeping an inhabited area properly cleansed and drained and may carry such drains through, across or under any street or place, and after reasonable notice in writing to the owner or occupier, into, through or under any building or land;Provided that compensation estimated in the in manner provided by rules shall be paid to such owner or occupier.