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[Cites 0, Cited by 1] [Section 24(2)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2)(f) in The Orissa Grama Panchayats Act, 1964

(f)the Sub-Divisional Officer or if he is unable to attend, any Gazetted Officer specially authorised by him in that behalf shall preside over, conduct and regulate the proceedings of the meeting;