Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act] State of Tamilnadu - Subsection Section 56(1)(d) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978 (d)the owner or occupier complies with such conditions and requirements as may be prescribed.