Madhya Pradesh High Court
Puran vs The State Of Madhya Pradesh on 28 February, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 The High Court Of Madhya Pradesh WP-11971-2020 ((((((((((((((((((((((((((((PURAN Vs THE STATE OF MADHYA PRADESH)))))))))))))))))))))))))))) WP/29601/2018, CONC/01675/2020, WP/06630/2020, WP/07186/2020, WP/07287/2020, WP/07691/2020, WP/07699/2020, WP/07729/2020, WP/07732/2020, WP/07780/2020, WP/07964/2020, WP/07968/2020, WP/07971/2020, WP/07974/2020, WP/08277/2020, WP/09021/2020, WP/09682/2020, WP/10238/2020, WP/10724/2020, WP/11092/2020,WP/11115/2020, WP/11799/2020, WP/11804/2020, WP/11805/2020, WP/11875/2020, WP/11900/2020, WP/11951/2020, WP/11971/2020,WP/12711/2020, WP/12714/2020, WP/12715/2020, WP/12716/2020, WP/13096/2020, WP/13114/2020, WP/13133/2020, WP/13206/2020, WP/13349/2020, WP/13369/2020, WP/13371/2020, WP/13601/2020, WP/14239/2020, WP/15335/2020, WP/16624/2020, WP/16910/2020, WP/18220/2020, WP/18242/2020, WP/18295/2020, WP/19528/2020, WP/19600/2020, WP/19602/2020, WP/19603/2020, WP/19604/2020, WP/19607/2020, WP/19608/2020, WP/19609/2020, WP/19611/2020, WP/19654/2020, WP/20185/2020, WP/20341/2020, WP/20371/2020, WP/20386/2020, WP/00057/2021, WP/00058/2021, WP/00059/2021, WP/00968/2021, WP/01017/2021, WP/01138/2021, WP/01189/2021, WP/01331/2021, WP/01332/2021, WP/02550/2021, WP/02585/2021, WP/04887/2021, WP/07995/2021, WP/07996/2021, WP/11163/2021 Jabalpur, Dated : 28-02-2022 Parties through their respective counsel. As a last opportunity, learned Government Advocate Shri K.S. Baghel is granted four weeks' time to file reply.
It is made clear that no further time shall be granted to State for filing its reply. If reply is not filed within aforesaid period, then matter will be heard without reply of State and adverse inference can be drawn.
If reply is filed by State within four weeks, then petitioners may file their rejoinder within a further period of two weeks.
List the matter in week commencing 18.04.2022. Interim relief, if any, shall continue till next date of hearing.
(VISHAL DHAGAT)
JUDGE
vkt
Signature
SAN Not
Verified
Digitally signed by
VINOD KUMAR
TIWARI
Date: 2022.03.03
10:21:28 IST