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[Cites 0, Cited by 0] [Section 40(11)] [Section 40] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 40(11)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)transmission of securities to the legal heir(s), where deceased holder of securities was the sole holder of securities;