Supreme Court - Daily Orders
Mobin Khan vs Neeraj Kumar . on 30 June, 2014
L ITEM NO.50 COURT NO.5 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No.20006/2013
(Arising out of impugned final judgment and order dated 08/02/2013
in FAO NO.4566/2011 passed by the High Court Of Punjab & Haryana
At Chandigarh)
MOBIN KHAN Petitioner(s)
VERSUS
NEERAJ KUMAR & ORS. Respondents(s)
(With prayer for interim relief)
Date : 30/06/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Sibo Sankar Mishra,Adv.
For Respondent(s) Mr. A.K. Soni, Adv.
Mr. Pavan Kumar Vashishth, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR) (INDU SATIJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2014.07.01 10:10:49 IST Reason: