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Supreme Court - Daily Orders

Mobin Khan vs Neeraj Kumar . on 30 June, 2014

L    ITEM NO.50                                    COURT NO.5                SECTION IVB

                                    S U P R E M E C O U R T O F I N D I A
                                               RECORD OF PROCEEDINGS

    Petition(s) for Special Leave to Appeal (Civil) No.20006/2013

    (Arising out of impugned final judgment and order dated 08/02/2013
    in FAO NO.4566/2011 passed by the High Court Of Punjab & Haryana
    At Chandigarh)

    MOBIN KHAN                                                            Petitioner(s)

                                                     VERSUS

    NEERAJ KUMAR & ORS.                                                     Respondents(s)

    (With prayer for interim relief)

    Date : 30/06/2014 This petition was called on for hearing today.

    CORAM :

                                  HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
                                  HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE


    For Petitioner(s)                   Mr. Sibo Sankar Mishra,Adv.

    For Respondent(s)                   Mr. A.K. Soni, Adv.
                                        Mr. Pavan Kumar Vashishth, Adv.


                  UPON hearing the counsel the Court made the following
                                            O R D E R

The special leave petition is dismissed.

(SANJAY KUMAR) (INDU SATIJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2014.07.01 10:10:49 IST Reason: