Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Deepak Verma vs . Bansi Ram & Anr. on 25 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Deepak Verma Vs. Bansi Ram & Anr.

.

Cr.R No. 77/2022

25.05.2023 Present: Mr. Parikshit Sharma, Advocate vice Mr. Vipin Pandit, Advocate, for the petitioner.

Mr. Vishwas Kaushal, Advocate vice Mr. Suneet Goel, Advocate, for respondent No.1. Mr. Y.P.S. Dhaulta, Mr. Rupinder Singh, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondent-State.

Learned vice counsel for the petitioner seeks four weeks time to deposit further 35% of the compensation amount.

As prayed for, list on 07.07.2023.

Jyotsna Rewal Dua Judge 25th May, 2023 (Rohit) ::: Downloaded on - 25/05/2023 20:35:27 :::CIS