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[Cites 0, Cited by 0] [Section 339B(1)] [Section 339B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 339B(1)(iii) in The M.P. Municipalities Act, 1961

(iii)Such colonizer who do not wish to develop plots or construct houses for economically weaker sections in his colony having an area as prescribed shall have to deposit the shelter fee at such rate as may be prescribed in the shielder fund.