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[Cites 0, Cited by 0] [Section 2(27)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(27)(b) in Code on Social Security, 2020

(b)in relation to mine, the owner of the mine or agent or manager having requisite qualification under the law for the time being in force and appointed by the owner or agent of the mine as such;