Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 133 in The State Of Mizoram Act, 1986 133. [14th August, 1986.]An Act to provide for the establishment of the State of Mizoram and for matters connected therewith.BE it enacted by Parliament in the Thirty-seventh Year of the Republic of India as follows:-
