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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(2)(b) in The High Court of Jharkhand Hindu Marriage Rules, 2017

(b)The Court may. if it so deems fit, frame, try and decide the issue as to the property to leave granted as a preliminary issue;