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Supreme Court - Daily Orders

Principal Secretary, Government Of ... vs M Rajan on 24 July, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.23                               COURT NO.11                      SECTION XII

                                S U P R E M E C O U R T O F               I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                         No(s).    15683/2017

     (Arising out of impugned final judgment and order dated 17-02-2017
     in WAMD No. 1594/2016 passed by the High Court Of Madras At
     Madurai)

     PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU, PUBLIC WORKS
     DEPARTMENT                                       Petitioner(s)

                                                     VERSUS

     M RAJAN                                                                   Respondent(s)

     (FOR I.R. and IA No.42286/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 24-07-2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                Ms. Maitryee Mishra,Adv.
                                      Mr. K.V. Vijaya Kumar,Adv.
                                      Mr. B. Balaji, AOR
     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard learned counsel for the petitioner. We are not inclined to interfere with the impugned order. However, if there is misconduct committed by the respondent, the petitioner is at liberty to proceed in accordance with law.

If enquiry is still pending, the same may be concluded within a period of three months from today.

Signature Not Verified

The special leave petition is disposed of.

Digitally signed by
MADHU BALA
Date: 2017.07.25
13:24:46 IST
Reason:

     (MADHU BALA)                                                  (PARVEEN KUMARI PASRICHA)
     COURT MASTER (SH)                                                   COURT MASTER