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State of Punjab - Section

Section 10 in Punjab Detenus (Conditions of Detention) Order, 1974

10. Sundry allowance.

- Special class detenus shall be paid a lump sum sundry allowance at the rate of [thirty five rupees] [Substituted vide Punjab Government Gazette Notification No. S.O.36/C.A.52/74/S.5/Amd.(8)/99 dated 12th May, 1999.] per mensem and Ordinary class detenus at the rate of [thirty rupees] [Substituted vide Punjab Government Gazette Notification No. S.O.36/C.A.52/74/S.5/Amd.(8)/99 dated 12th May 1999.] per mensem for the purchase of stationery, toilet, articles, washing and smoking material. This allowance will be kept by the Superintendent and will not be allowed to accrue for more than two months. Unspent amount will not be payable to the detenus.