Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Tamilnadu - Subsection Section 131(2) in Tamil Nadu Panchayats (Elections) Rules, 1995 (2)If there are more petitioners than one in an election petition, no application to withdraw the petition shall be made except with the consent of all the petitioners.
