Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 25 in Patent Rules, 2003

25. Identification of published applications.

- Publication of application under sub-sections (2) and (5) of section 11-A shall be identified by the letter `A' alongwith the number of application.