Punjab-Haryana High Court
Sittu vs State Of Haryana on 17 October, 2023
Neutral Citation No:=2023:PHHC:135304
216/2 2023:PHHC:135304
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-49512-2023
Date of Decision:17.10.2023
Sittu ...Petitioner
vs.
State of Haryana ...Respondent
Coram : Hon'ble Mr. Justice N.S.Shekhawat
Present : Mr. S.D.Bishnoi, Advocate
for the petitioner
Ms. Sheenu Sura, DAG, Haryana.
***
N.S.Shekhawat J. (Oral)
For orders, see detailed order of even date passed in CRM-M-
40362-2023, titled as 'Mohit Vs. State of Haryana.' (N.S.SHEKHAWAT) 17.10.2023 JUDGE hemlata Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:135304 1 of 1 ::: Downloaded on - 19-10-2023 02:27:43 :::