Andhra Pradesh High Court - Amravati
M/S Majji Gowri Saw Mill And Timber Depot vs Sri S.B.L.Misra, Ifs on 25 October, 2021
Author: M.Ganga Rao
Bench: M.Ganga Rao
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: C.C.No.581 of 2016
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
08. 25.10.2021 MGR,J
Learned counsel for the petitioner is
absent.
Sole respondent appeared in person.
Learned counsel appearing for the respondent states that the respondent retired from service on 30.09.2016 and the petitioner submitted fresh application for grant of licence, which is under process of consideration. He orally requests to dispense with the future appearance of the respondent before this Court.
Accepting the request of learned counsel for the respondent, future appearance of the respondent before this Court is dispensed with until further orders.
Post on 15.11.2021.
______ MGR, J Vjl/BSP