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Andhra Pradesh High Court - Amravati

M/S Majji Gowri Saw Mill And Timber Depot vs Sri S.B.L.Misra, Ifs on 25 October, 2021

Author: M.Ganga Rao

Bench: M.Ganga Rao

                         HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO.: C.C.No.581 of 2016

                                   PROCEEDING SHEET
Sl.No.      Date                              ORDER                          OFFICE
                                                                              NOTE

 08.     25.10.2021   MGR,J

                               Learned counsel for the petitioner is
                      absent.

                               Sole respondent appeared in person.

Learned counsel appearing for the respondent states that the respondent retired from service on 30.09.2016 and the petitioner submitted fresh application for grant of licence, which is under process of consideration. He orally requests to dispense with the future appearance of the respondent before this Court.

Accepting the request of learned counsel for the respondent, future appearance of the respondent before this Court is dispensed with until further orders.

Post on 15.11.2021.

______ MGR, J Vjl/BSP