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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(2)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)when in an emergency, if a signal has to be put back to "ON" before passage of full train, no points or locks shall be moved until train has come to a stop, and station master has, except where route alteration is pre-empted by signal interlocking, confirmed it from the loco pilot through the approved means of communication;