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State of Haryana - Section

Section 34 in Haryana Panchayati Raj Election Rules, 1994

34. Publication of list of contesting candidates.

- The Returning Officer (Panchayat) shall immediately after its preparation, cause a copy of the list of contesting candidates along with the symbols allotted to them to be affixed on the notice board in his office and shall also supply a copy thereof, to each of the contesting candidates on demand.