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Supreme Court - Daily Orders

M/S Yashaswini Fish Meal And Oil Company vs Union Of India on 9 July, 2020

Bench: L. Nageswara Rao, Hemant Gupta, S. Ravindra Bhat

     ITEM NO.13                         Virtual Court 6                 SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   2518/2020

     M/S YASHASWINI FISH MEAL AND OIL COMPANY                             Appellant(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                Respondent(s)

     (FOR ADMISSION and IA No.52340/2020-EX-PARTE STAY and IA
     No.52339/2020-EXEMPTION FROM FILING O.T. and IA No.52317/2020-
     EXEMPTION FROM FILING PAPER BOOKS )

     Date : 09-07-2020 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For Appellant(s)                   Mr. S. N. Bhat, AOR

     For Respondent(s)/                 Mr. Karunakar Mahalik, AOR
     Caveat                             Mr. Vishwanath Bhandarkar, Adv.
                                        Mr. Sarvendra Kumar, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List next week.

(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.07.09 16:41:00 IST Reason: