Supreme Court - Daily Orders
M/S Yashaswini Fish Meal And Oil Company vs Union Of India on 9 July, 2020
Bench: L. Nageswara Rao, Hemant Gupta, S. Ravindra Bhat
ITEM NO.13 Virtual Court 6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2518/2020
M/S YASHASWINI FISH MEAL AND OIL COMPANY Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.52340/2020-EX-PARTE STAY and IA
No.52339/2020-EXEMPTION FROM FILING O.T. and IA No.52317/2020-
EXEMPTION FROM FILING PAPER BOOKS )
Date : 09-07-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Appellant(s) Mr. S. N. Bhat, AOR
For Respondent(s)/ Mr. Karunakar Mahalik, AOR
Caveat Mr. Vishwanath Bhandarkar, Adv.
Mr. Sarvendra Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List next week.
(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.07.09 16:41:00 IST Reason: