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[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

State of Goa - Subsection

Section 10A(2)(b) in The Goa Excise Duty Act, 1964

(b)any other advertisement or matter which the Government, by notification in the Official Gazette, generally or specially exempt from the operation of this section:]