Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(xia) in THE CENTRAL GOODS AND SERVICES TAX (AMENDMENT) ACT, 2023 (xia)every person supplying online money gaming from a place outside India to a person in India; and".
