Supreme Court - Daily Orders
Ram Gopal Yadav vs Dr. Pushkar Anand on 2 November, 2017
Bench: Madan B. Lokur, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.2341 OF 2017
IN
SPECIAL LEAVE PETITION (C) NO.36348 OF 2016
RAM GOPAL YADAV ...PETITIONER(S)
VERSUS
DR. PUSHKAR ANAND & ORS. ...RESPONDENT(S)
O R D E R
Application for hearing in open court is rejected.
We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
.............................J. (MADAN B. LOKUR) .............................J. (ADARSH KUMAR GOEL) NEW DELHI NOVEMBER 02, 2017 Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.11.03 17:08:53 IST Reason: ITEM NO.1001 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2341/2017 in SLP(C) No. 36348/2016 RAM GOPAL YADAV Petitioner(s) VERSUS DR. PUSHKAR ANAND & ORS. Respondent(s) (WITH IA No.103241/2017-APPLICATION FOR PERMISSION TO HEARING THE OPEN COURT) Date : 02-11-2017 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing in open court is rejected. The review petition is dismissed in terms of the signed order.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)