Custom, Excise & Service Tax Tribunal
Sasikiran N vs Commissioner Of Central Excise & ... on 18 July, 2025
CUSTOMS, EXCISE & SERVICE TAX APPELLATE
TRIBUNAL, BANGALORE
REGIONAL BENCH - COURT NO. 1
Service Tax Appeal No. 20436 of 2021
(Arising out of Order-in-Original No. MLR-EXCUS-000-COM-IA-16-
2020-21 dated 24.02.2021 passed by the Commissioner of Central
Excise and Central Tax, Mangaluru Commissionerate.)
Mr. Sasikiran N
Senior Manager - Taxation
M/s. Onmobile Global Ltd.,
Tower - 1, 94/1 C and 94/2, Appellant(s)
Veerasandra, Attibele Hobli,
Anekal Taluk, Electronic City,
Phase 1,
Bengaluru - 560 100
VERSUS
The Commissioner of Central
Excise and Central Tax,
Mangalore Commissionerate, Respondent(s)
Trade Centre, Bunts Hostel Road, Mangalore - 575 003. APPEARANCE:
Shri. G. Shivadass, Senior Advocate for the Appellant Shri P.R.V. Ramanan, Special Counsel for the Respondent CORAM: HON'BLE DR. D.M. MISRA, MEMBER (JUDICIAL) HON'BLE MRS. R. BHAGYA DEVI, MEMBER (TECHNICAL) DATE OF HEARING: 27.01.2025 DATE OF DECISION: 18.07.2025 The appeal is allowed. For order, see order of date in Service Tax Appeal No. 20430 of 2021.
(D.M. MISRA) MEMBER (JUDICIAL) (R. BHAGYA DEVI) MEMBER (TECHNICAL) RV