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[Cites 0, Cited by 0] [Section 1137] [Entire Act]

Bengal Presidency - Subsection

Section 1137(h) in Police Regulations, Bengal , 1943

(h)Accountants shall note on the back of every receipt cheque the numbers of all its pay cheques (except on receipt cheques in connection with contingent money and recoupment of permanent advance). They shall also note the number and date of the pay cheque relating to the payment of a reward in the margin of the district order book against the order sanctioning the reward.